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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(8) in Gujarat Electricity Regulatory Commission (Licensee's Power to Recover Expenditure incurred in providing supply and other Miscellaneous Charges) Regulations, 2005

8.1Pre-Service Connection ChargesA. Registration Charges (Non Refundable) : - The following registration charges would apply to new service connection:
Sr. No. Particulars Charges
i Single phase supply for Residential. Rs.40.00
ii Three phase supply for Residential. Rs.100.00
iii Single phase supply and Three phase supply forcommercial Rs.100.00
iv Three phase supply for LT Agricultural Rs.200.00
v Three phase supply for LT Industrial Rs.400.00
vi HT and EHT supply (Applicable to demand appliedfor) Rs.10 per KVA with a ceiling of Rs.25000.00
vii All other Categories not enumerated above Rs.100.00
Note. - Above registration charges would also apply to temporary suppliesB. Re-Estimate Charges. - Any revision in the estimate done at the instance of the consumer shall attract extra charges as under:
Sr. No. Particulars Charges
(i) LT services Rs. 20/-
(ii) HT and EHT services Rs. 200/-
C. Test Report Charge For All Categories Rs. 20/-D. Testing of Installations.
(i) The test and inspection prior to connection of an installation for permanent supply shall be carried out free of charge but should further test and inspection be found necessary, the charge for such test and/or inspection shall be Rs. 50/-
(ii) Charges for the initial inspection and subsequent test and connection of a temporary installation Rs. 100/-