Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] Bombay Presidency - Subsection Section 47(b) in The Bombay Forest Rules, 1942 (b)the word "injaili" refers to trees excluding those of the kinds mentioned against the district or taluka concerned in clause (a) of Schedule C hereto annexed;
