Delhi High Court - Orders
Mep Chennai Bypass Toll Road Pvt Ltd vs National Highways Authority Of India & ... on 14 May, 2026
$~47 to 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 56/2025 & I.A. 2728/2025
MEP CHENNAI BYPASS TOLL ROAD PVT LTD. .....Petitioner
Through: Mr. Tapesh Singh, Mr. Sukant
Vikram and Ms. Snigdha Singh,
Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
& ANR. .....Respondents
Through: Mr. Ashish Rana, Mr. Gaurav Raj and
Mr. Amitabh Yash Singh, Advs.
48
+ O.M.P. (COMM) 57/2025 & I.A. 2732/2025
MEP CHENNAI BYPASS TOLL ROAD PVT LTD .....Petitioner
Through: Mr. Tapesh Singh, Mr. Sukant
Vikram and Ms. Snigdha Singh,
Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
& ANR. .....Respondents
Through: Mr. Ashish Rana, Mr. Gaurav Raj and
Mr. Amitabh Yash Singh, Advs.
49
+ O.M.P. (COMM) 202/2025 & I.A. 13217/2025
NATIONAL HIGHWAY AUTHORITY OF INDIA .....Petitioner
Through: Mr. Ashish Rana, Mr. Gaurav Raj and
Mr. Amitabh Yash Singh, Advs.
versus
MEP CHENNAI BYPASS TOLL ROAD PVT. LTD.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/05/2026 at 21:15:58
& ANR. .....Respondents
Through: Mr. Tapesh Singh, Mr. Sukant
Vikram and Ms. Snigdha Singh,
Advs.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 14.05.2026
1. As per the office report, reply not filed.
2. Let the needful be done within six weeks.
3. Put up on 06.10.2026.
4. Arbitral record be requisitioned.
AVNEESH JHINGAN, J MAY 14, 2026/Pa This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/05/2026 at 21:15:58