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Bombay Presidency - Section

Section 76 in The Bombay Forest Rules, 1942

76. Conservator may direct use of a transit mark for imported timber.- If the Conservator of Forests shall so direct, no timber exceeding the dimensions mentioned in rule 82 and no scented sandalwood which has been imported as aforesaid shall be moved beyond such first depot, without first having stamped upon it a Government transit mark of such description as the Conservator shall prescribe.

D. Saving of recognised privileges.