Madhya Pradesh High Court
Puri Construction Pvt. Ltd. & Ors. vs Prakash Brothers on 20 October, 2021
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 FA-565-1997 The High Court Of Madhya Pradesh FA-565-1997 (PURI CONSTRUCTION PVT. LTD. & ORS. Vs PRAKASH BROTHERS) Jabalpur, Dated : 20-10-2021 None for the appellants.
This appeal is pending before this Court since 1997. It appears that appellants have lost interest to prosecute this First Appeal.
First Appeal is dismissed for want of prosecution.
Interim relief, if any, shall stand vacated.
(VISHAL DHAGAT)
JUDGE
mms
Signature
SAN Not
Verified
Digitally signed by
MONSI M SIMON
Date: 2021.10.22
11:09:51 IST