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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(j) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

(j)disclosing to an unauthorised person any information in regard to the working or process of the shop or commercial establishment which comes into possession of an employee during the course of his work ;