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Supreme Court - Daily Orders

M/S. Tommorrowland Limited vs Housing And Urban Development ... on 1 October, 2024

Author: Surya Kant

Bench: Surya Kant

     ITEM NO.19                              COURT NO.4                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).34338/2016

     (Arising out of impugned final judgment and order dated 03-06-2016
     in RSA No.362/2014 passed by the High Court Of Delhi At New Delhi)

     M/S. TOMMORROWLAND LIMITED                                             Petitioner(s)

                                                    VERSUS

     HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. & ANR. Respondent(s)

     (IA   No.   56885/2019    -   APPROPRIATE                     ORDERS/DIRECTIONS,   IA
     No.39475/2019     -      PERMISSION      TO                       FILE     ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 01-10-2024 This matter was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE SURYA KANT
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)                 Mr. Gaurav Dhingra, AOR
                                       Mr. Tejinder Singh Dhindsa, Sr. Adv.
                                       Mr. Pavan Sachdeva, Adv.
                                       Mr. Ishan Sachdeva, Adv.

     For Respondent(s)                 Ms. Meenakshi Arora, Sr. Adv.
                                       Mr. Sonal Kumar Singh, Adv.
                                       Mr. Paritosh Anil, Adv.
                                       Mr. Obhirup Ghosh, Adv.
                                       Mr. Ys Gohil, Adv.
                                       Mr. Nikilesh Ramachandran, AOR

                                      Mrs. Aishwarya Bhati, A.S.G.
                                      Mrs. Suhasini Sen, Adv.
                                      Mr. Saurabh Mishra, Adv.
                                      Mrs. Vanshaja Shukla, Adv.
                                      Mr. T.S Sabarish, Adv.
                                      Mr. Ishaan Sharma, Adv.
                                      Mr. Amrish Kumar, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified Post this matter on 06.11.2024.

Digitally signed by ARJUN BISHT Date: 2024.10.01 17:32:52 IST Reason:

(ARJUN BISHT) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR