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Supreme Court - Daily Orders

Abdul Basit vs Ziullah Sheriff on 28 July, 2021

Bench: L. Nageswara Rao, Aniruddha Bose

     ITEM NO.4                Court 6 (Video Conferencing)              SECTION XVII-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   3528/2020

     (Arising out of impugned final judgment and order dated 01-07-2019
     in FA No. 1698/2017 passed by the National Consumers Disputes
     Redressal Commission, New Delhi)

     ABDUL BASIT                                                     Petitioner(s)

                                                VERSUS

     ZIULLAH SHERIFF & ANR.                                          Respondent(s)

     (FOR ADMISSION )

     Date : 28-07-2021 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE


     For Petitioner(s)             Mr. Ravi Gupta Adv (not connected)
                                   Mr. Deepak Goel, AOR

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Connection could not be established. Matter is adjourned by two weeks.

(SWETA BALODI) (ANAND PRAKASH) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2021.07.28 18:11:59 IST Reason: