Supreme Court - Daily Orders
Abdul Basit vs Ziullah Sheriff on 28 July, 2021
Bench: L. Nageswara Rao, Aniruddha Bose
ITEM NO.4 Court 6 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3528/2020
(Arising out of impugned final judgment and order dated 01-07-2019
in FA No. 1698/2017 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
ABDUL BASIT Petitioner(s)
VERSUS
ZIULLAH SHERIFF & ANR. Respondent(s)
(FOR ADMISSION )
Date : 28-07-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Ravi Gupta Adv (not connected)
Mr. Deepak Goel, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Connection could not be established. Matter is adjourned by two weeks.
(SWETA BALODI) (ANAND PRAKASH) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R Natarajan Date: 2021.07.28 18:11:59 IST Reason: