Madhya Pradesh High Court
Vinay Sharma vs The State Of Madhya Pradesh on 17 October, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 THE HIGH COURT OF MADHYA PRADESH Gwalior, Dated :17.10.2023 Due to paucity of time, following matters are adjourned as under:
Serial Numbers Next date of listing 12, 21, 31, 37, 71, 100, 118, 135 List in next week. 4 to 11, 13 to 20, 22 to 24, 27 to 30, 32, 34, 36, 38, 39, 43 to 70, 72 to List After four weeks. 77, 80 to 97, 99, 102 to 104, 117, 126 to 133, 136 to 138, 140 Interim order, if any, passed earlier shall continue till next date of listing.
(Milind Ramesh Phadke) Judge chandni CHANDNI NARWARI YA 2023.10.1 9 17:22:24 +05'30'