Delhi High Court - Orders
Somdut T Singh Alias Shivam vs Narcotics Control Bureau on 14 September, 2022
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2754/2022
SOMDUT T SINGH ALIAS SHIVAM ..... Petitioner
Through: None.
versus
NARCOTICS CONTROL BUREAU ..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE POONAM A. BAMBA
ORDER
% 14.09.2022
1.0 There is no appearance on behalf of the parties.
2.0 List on 15.11.2022.
POONAM A. BAMBA, J
SEPTEMBER 14, 2022
g.joshi
3.0 Subsequently, Mr Pritish Sabharwal has appeared on behalf of the
petitioner.
4.0 It is submitted that bail application of the petitioner in other case no.
2657/2021 is pending before the Bench of Hon'ble Mr Justice Jasmeet Singh for 11.10.2022. Request is made for placing this also before the same Bench.
Signature Not Verified Digitally Signed By:GEETA JOSHI Signing Date:17.09.2022 16:44:105.0 List the matter before the Bench of Hon'ble Mr Justice Jasmeet Singh on 11.10.2022, subject to the orders of Hon'ble, the Chief Justice.
6.0 The date already fixed i.e., 15.11.2022 stands cancelled.
POONAM A. BAMBA, J SEPTEMBER 14, 2022 g.joshi Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GEETA JOSHI Signing Date:17.09.2022 16:44:10