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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(3) in The Jammu and Kashmir Legal Services Authorities Rules, 1998

(3)In all other matters like age of retirement and disciplinary matters the officers and other employees of the High. Court Legal Services Committee shall be governed by the Service Rules of the Government and if belonging to the establishment of the High Court, then the rules of the High Court.