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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(1)(d) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995

(d)has directly or indirectly by himself or by any partner, any share or interest in any contract or employment with, by or on behalf of, the Authority;