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State of Odisha - Section

Section 2 in The Orissa Cement (Quality Control) Order, 1987

2. Definitions.

- In this order unless the context otherwise requires-(a)"Cement" means any variety of cement manufactured in India and includes blast furnace slag cement, Portland Pozzolana cement, rapid hardening Portland cement, ordinary Portland cement, hydrophobic Portland cement, white Portland cement, low heat Portland cement, high strength ordinary Portland cement, cement used for the manufacture of railway sleepers, masonry cement, oil well cement, super sulphated cement or any other variety of cement which the State Government may, by notification in the Gazette specify for the purposes of this Order;(b)"Prescribed Standard" means the following Indian Standard Specifications as amended and revised from time to time, namely;
(1)IS: 269-1976 Ordinary and Low Heat Portland Cement (Third Revision)
(2)IS: 455-1976 Portland Blast Furnace Slag Cement (Third Revision)
(3)IS: 1489-1976 Portland Pozzolana Cement (Second Revision)
(4)IS: 3466-1967 Masonry Cement (First Revision)
(5)IS: 6452-1972 High Alumina Cement for structural use (with Amendment No. 1)
(6)IS: 6909-1973 Supersulphated Cement
(7)IS: 8041 E -19/6 Rapid Hardening Portland Cement
(8)IS: 8042 E-19/6 White Portland Cement
(9)IS: 8043 E-1976 Hydrophobic Portland Cement
(10)IS: 8112-1976 High Strength Ordinary Portland Cement and cement used for the manufacture of Railway sleepers
(11)IS: 8229 E-1976 Oil Well Cement.