Gujarat High Court
M/S. Patson Transformers Pvt.Ltd. & vs Union Of India & 3 on 4 November, 2015
Author: Harsha Devani
Bench: Harsha Devani, A.G.Uraizee
C/SCA/2965/1985 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 2965 of 1985
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M/S. PATSON TRANSFORMERS PVT.LTD. & 1....Petitioner(s)
Versus
UNION OF INDIA & 3....Respondent(s)
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Appearance:
MR RJ OZA, ADVOCATE for the Petitioner(s) No. 1 - 2
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CORAM: HONOURABLE MS.JUSTICE HARSHA
DEVANI
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 04/11/2015
ORAL ORDER
(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Registry to show the name of Mr R.J. Oza, learned counsel appearing on behalf of Respondents No.2 and 3.
The endorsement on the Board shows that there is no appearance on behalf of the petitioners. Under the circumstances, issue notice to the petitioners returnable on 17th December, 2015 to make an alternative arrangement.
(HARSHA DEVANI, J.) (A.G.URAIZEE, J.) mohd Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Nov 05 02:59:13 IST 2015