Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

M/S. Patson Transformers Pvt.Ltd. & vs Union Of India & 3 on 4 November, 2015

Author: Harsha Devani

Bench: Harsha Devani, A.G.Uraizee

                  C/SCA/2965/1985                                                   ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                SPECIAL CIVIL APPLICATION NO. 2965 of 1985

         =========================================
           M/S. PATSON TRANSFORMERS PVT.LTD. & 1....Petitioner(s)
                                   Versus
                     UNION OF INDIA & 3....Respondent(s)
         =========================================
         Appearance:
         MR RJ OZA, ADVOCATE for the Petitioner(s) No. 1 - 2
         =========================================
                CORAM: HONOURABLE MS.JUSTICE HARSHA
                       DEVANI
                       and
                       HONOURABLE MR.JUSTICE A.G.URAIZEE
                             Date : 04/11/2015

                            ORAL ORDER

(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Registry to show the name of Mr R.J. Oza, learned counsel appearing on behalf of Respondents No.2 and 3.

The endorsement on the Board shows that there is no appearance on behalf of the petitioners. Under the circumstances, issue notice to the petitioners returnable on 17th December, 2015 to make an alternative arrangement.

(HARSHA DEVANI, J.) (A.G.URAIZEE, J.) mohd Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Nov 05 02:59:13 IST 2015