Calcutta High Court
Lansdowne Market Byabasayee Samity And ... vs Kolkata Municipal Corporation And Ors on 22 January, 2025
Author: Kausik Chanda
Bench: Kausik Chanda
OD-1
ORDER SHEET
WPO/1792/2022
IA NO.GA/2/2024, GA/3/2024
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
LANSDOWNE MARKET BYABASAYEE SAMITY AND ANR.
Vs
KOLKATA MUNICIPAL CORPORATION AND ORS
BEFORE:
The Hon'ble JUSTICE KAUSIK CHANDA
Date : 22nd January, 2025 Appearance:
Mr. Anindya Lahiri, Sr. Adv. Mr. Puspal Chakraborty, Adv. Mr. Samrat Dey Paul, Adv. Prisanka Ganguly, Adv. ...for the petitioners Mr. Biswajit Mukherjee, Adv. Mr. Gopal Chandra Das, Adv.
...for the KMC Mr. Manoj Malhotra, Adv. Mr. Manoj Kr. Mondal, Adv.
...for the State The Court: Let this matter appear along with WPO/35/2025 (Biswanath Paul vs. The Kolkata Municipal Corporation and Ors.) and WPA/1787/2025 (Susmita Bhowmick & Ors. vs. KMC & Ors.) on 29th January, 2025.
(KAUSIK CHANDA, J.) kc