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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Telangana - Subsection

Section 44(4)(iv) in Telangana Tenancy and Agricultural Lands Act, 1950

(iv)[] [Added by Act No.III of 1956.] exchange and consolidation of fragments to secure as far as possible contiguous blocks to the land holder, or the protected tenant;