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Himachal Pradesh High Court

Ankita Bhardwaj vs . State Of H.P. & Ors. on 6 July, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel

Ankita Bhardwaj vs. State of H.P. & Ors. CWP No. 2098 of 2022 .

06.07.2023 Present: Mr. Onkar Jairath, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General, with M/s Navlesh Verma and Rakesh Dhaulta, Additional Advocate Generals and M/s Gautam Sood, Arsh Rattan & Sidharth Jalta, Deputy Advocate Generals, for respondents no.1 to 5-State.

Mr. Rajesh Kumar, Advocate, for respondent no.6.

Admit.

List on 04.12.2023, before learned Single Judge, having the Roster.

(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge July 06, 2023 (Vinod) ::: Downloaded on - 06/07/2023 20:39:36 :::CIS