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Chattisgarh High Court

Smt. Rameshvari Devi Sahu And Ors vs State Of Chhattisgarh 27 Crr/873/2018 ... on 31 August, 2018

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                 MCRC No. 5005 of 2018

                       Rajnish Sahu Versus State of Chhattisgarh.

                               MCRCA No. 969 of 2018



31.08.2018

Shri S.C.Verma, Advocate for applicants.

Shri Pragalbha Sharma, Advocate for objector. Shri Arvind Dubey, Panel Lawyer for State. At the request of the counsel for the objector, list it in next week.

Sd/-

(P. Sam Koshy) JUDGE Sumit