Jammu & Kashmir High Court - Srinagar Bench
Nelofar Yousuf And Anr. vs . State And Ors. on 1 April, 2019
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 71
Suppl.
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
SWP No. 706/2019
IA No. 01/2019
Date of order:- 01.04.2019
Nelofar Yousuf and Anr. Vs. State and Ors.
Coram:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge
Appearance:
For the Petitioner(s) : MR. S. H. Thakur, Advocate
For the Respondent(s) :
Notice returnable within four weeks. Notice in IA as well returnable within the same period. Dasti notice is also permitted. List on 13.05.2019.
(Ali Mohammad Magrey) Judge Srinagar 01.04.2019 Mohammad Yasin Dar MOHAMMAD YASIN DAR 2019.04.01 18:16 I attest to the accuracy and integrity of this document