Bombay High Court
The Special Land Acqn Officeer (Mhada) ... vs Shree Siddhyvinayak Ganpati Temple ... on 7 February, 2020
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
LAND ACQUISITION REFERENCE NO. 7 OF 2004
The Special Land Acquisition Officer, (mhada) ....Petitioner
And Smt. Sunita D. Ambekar & Ors.
V/S
Shree Siddhivinayk Ganapati Temple Trust ....Respondent
(acquiring Body) WITH LAND ACQUISITION REFERENCE NO. 5 OF 2005 The Special Land Acqn. Officer (mhada) And ....Petitioner Century Developers Pvt. Ltd. & Ors.
V/S Shree Siddhivinayak Ganapati Temple Trust ....Respondent (acquiring Body) WITH LAND ACQUISITION REFERENCE NO. 4 OF 2005 The Special Land Acqn Officeer (mhada) And ....Petitioner Prop. Sadanand Garage Shri Kappu A. Shetty V/S Shree Siddhyvinayak Ganpati Temple Trust ....Respondent (acquiring Body) S. G. Parikh for Claimant No. 1 & 2 Vivek R. Walavalkar i/b Sameer R. Bhalekar for Claimant No. 5 CORAM : G. S. KULKARNI, J DATE : 7th February, 2020 Page 1/2 ::: Uploaded on - 07/02/2020 ::: Downloaded on - 08/02/2020 04:58:46 ::: P.C. :
Stand over to 14/02/2020 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 07/02/2020 ::: Downloaded on - 08/02/2020 04:58:46 :::