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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Karnataka - Subsection

Section 16(4)(b) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(b)To issue all notices convening meetings of the Syndicate, the Academic Council, the Faculties, the Boards of Studies and of any Committee appointed by the authorities of the University.