Delhi High Court - Orders
Masoodpur Dairy Residents Welfare ... vs Uoi & Ors on 11 August, 2025
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12405/2006
MASOODPUR DAIRY RESIDENTS WELFARE
ASSOCIATION .....Petitioner
Through: Ms. Gunjan Sinha Jain and Ms.
Muskaan Gopal, Advs.
versus
UOI & ORS. .....Respondents
Through: Ms. Prabhsahay Kaur, SC for DDA
with Mr. Aditya Verma and Mr.
Antara Mishra, Advs. for R-2.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 11.08.2025 CM APPL. 38970/2024 It is already 05:30 p.m. No time left.
List on 09.01.2026.
VIKAS MAHAJAN, J AUGUST 11, 2025/dss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/08/2025 at 22:30:45