Supreme Court - Daily Orders
M/S. Tommorrowland Limited vs Housing And Urban Development ... on 6 November, 2024
Bench: Surya Kant, Dipankar Datta
ITEM NO.31 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 34338/2016
(Arising out of impugned final judgment and order dated 03-06-2016
in RSA No. 362/2014 passed by the High Court Of Delhi At New Delhi)
M/S. TOMMORROWLAND LIMITED Petitioner(s)
VERSUS
HOUSING AND URBAN DEVELOPMENT
CORPORATION LTD. & ANR. Respondent(s)
IA No. 56885/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 39475/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Date : 06-11-2024 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Tejinder Singh Dhindhsa, Sr. Adv.
Mr. M C Dhingra, Sr. Adv.
Mr. Pavan Sachdeva, Adv.
Mr. Ishan Sachdeva, Adv.
Mr. Gaurav Dhingra, AOR
Mr. Shashank Singh, Adv.
Mr. K.k.r. Dass, Adv.
For Respondent(s) Ms. Meenakshi Arora, Sr. Adv.
Mr. Sonal Kumar Singh, Adv.
Mr. Obhirup Ghosh, Adv.
Mr. Ys Gohil, Adv.
Mr. Nikilesh Ramachandran, AOR
Mrs. Aishwarya Bhati, A.S.G.
Mr. Amrish Kumar, AOR
Mrs. Suhasini Sen, Adv.
Mr. Saurabh Mishra, Adv.
Mrs. Vanshaja Shukla, Adv.
Mr. T.s Sabarish, Adv.
Mr. Ishaan Sharma, Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by KAPIL TANDON Date: 2024.11.07 List on 20.11.2024.
18:18:35 IST Reason:(KAPIL TANDON) (PREETHI T.C.) COURT MASTER (SH) ASSISTANT REGISTRAR