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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2)(c) in Andhra Pradesh Municipal Corporations (Usage of Electronic Voting Machines) Rules, 2001

(c)permit him to cast his vote in the same manner as for an elector entitled to vote at that polling station.