Section 5 in Punjab School Education Board (Payment of Gratuity) Regulations, 1989
5. Eligibility.
- An employee who has become eligible for subscription towards the contributory Provident Fund under the Punjab School Education Board (Provident Fund) Regulations, 1978 and has completed a minimum of 5 years qualifying service may, on his retirement from service, be granted gratuity not exceeding the amount specified in regulation-6.
