Allahabad High Court
Ram Deeraj Verm A vs U.P. Co Operative Federation ... on 30 July, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 2485 of 2003 Petitioner :- Ram Deeraj Verm A Respondent :- U.P. Co Operative Federation Ltd.Through Its M.D. Petitioner Counsel :- R.K.Saini Respondent Counsel :- A.K.Bajpai Hon'ble Satyendra Singh Chauhan,J.
Heard .
Cause shown is sufficient.
Application is allowed and the order dated 03.7.2010 is hereby recalled. The petition is restored to its original number. Order Date :- 30.7.2010 BLY Hon'ble Satyendra Singh Chauhan,J. Petition is restored to its original number vide my order of date passed on the application for recall of the order and restoration of the petition. Order Date :- 30.7.2010 BLY