Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Allahabad High Court

Ram Deeraj Verm A vs U.P. Co Operative Federation ... on 30 July, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22

Case :- SERVICE SINGLE No. - 2485 of 2003

Petitioner :- Ram Deeraj Verm A
Respondent :- U.P. Co Operative Federation Ltd.Through Its M.D.
Petitioner Counsel :- R.K.Saini
Respondent Counsel :- A.K.Bajpai

Hon'ble Satyendra Singh Chauhan,J.

Heard .

Cause shown is sufficient.

Application is allowed and the order dated 03.7.2010 is hereby recalled. The petition is restored to its original number. Order Date :- 30.7.2010 BLY Hon'ble Satyendra Singh Chauhan,J. Petition is restored to its original number vide my order of date passed on the application for recall of the order and restoration of the petition. Order Date :- 30.7.2010 BLY