Section 2(g) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001
(g)"pay" means the amount drawn monthly by an employee as :-(i)pay other than special pay or pay granted in lieu of his personal qualification, which has been sanctioned for a post held by him substantively or in an officiating capacity or to which he is entitled;(ii)special pay and personal pay, if any;(iii)any other emoluments which may specially be classified as pay by the Government from time to time;
