Delhi High Court - Orders
Spicejet Ltd vs Monal Sachdeva on 9 October, 2023
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 1367/2013
SPICEJET LTD. ..... Appellant
Through: Ms. Anjali Dhingra, Adv. (through
VC).
versus
MONAL SACHDEVA ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 09.10.2023 At the request of learned counsel for the petitioner, re-notify on 19th January, 2024.
RAJNISH BHATNAGAR, J OCTOBER 9, 2023/akc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 12:15:37