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Bombay High Court

Goodwin Investors Association Pune vs State Of Maharashtra And Ors on 21 August, 2024

Author: Prithviraj K. Chavan

Bench: Revati Mohite Dere, Prithviraj K. Chavan

                                                                   15-wp.828.2021.(gr).doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CRIMINAL APPELLATE JURISDICTION

                              CRIMINAL WRIT PETITION NO.828 OF 2021

                Sunilkumar Mohan Akkarakaran and Anr.        ... Petitioners
                      Versus
                State of Maharashtra                         ...Respondent

                                              WITH
                               INTERIM APPLICATION NO.3437 OF 2022
                                       (FOR IMPLEADMENT)
                                               IN
                              CRIMINAL WRIT PETITION NO.828 OF 2021

                Goodwin Investors Association, Pune
                Through President                            ...Applicant

                IN THE MATTER BETWEEN:

                Sunilkumar Mohan Akkarakaran and Anr.        ... Petitioners
                      Versus
                The State of Maharashtra                     ...Respondent

                                              WITH
                              CRIMINAL WRIT PETITION NO.799 OF 2021

                Goodwin Investors Association, Pune
                Through President                            ...Petitioner
                     Versus
                Union of India and Ors.                      ...Respondents




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                                              WITH
                               INTERIM APPLICATION NO.1691 OF 2021
                                       (FOR INTERVENTION)
                                                IN
                              CRIMINAL WRIT PETITION NO.799 OF 2021

                Gopinath Bhaskar                           ...Applicant
                                                           (Interveners)

                IN THE MATTER BETWEEN:

                Goodwin Investors Association, Pune
                Through its President                      ...Petitioner
                     Versus
                Union of India and Ors.                    ...Respondents

                                              WITH
                               INTERIM APPLICATION NO.1690 OF 2021
                                       (FOR INTERVENTION)
                                                IN
                              CRIMINAL WRIT PETITION NO.799 OF 2021

                Haridas Panicker                           ...Applicant
                                                           (Interveners)

                IN THE MATTER BETWEEN:

                Goodwin Investors Association, Pune
                Through its President                      ...Petitioner
                     Versus
                Union of India and Ors.                    ...Respondents




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                                              WITH
                               INTERIM APPLICATION NO.1689 OF 2021
                                       (FOR INTERVENTION)
                                                IN
                              CRIMINAL WRIT PETITION NO.799 OF 2021

                Lata Panicker                                         ...Applicant
                                                                      (Interveners)

                IN THE MATTER BETWEEN:

                Goodwin Investors Association, Pune
                Through its President                                 ...Petitioner
                     Versus
                Union of India and Ors.                               ...Respondents

                Mr. Abhishek Yende a/w Ms. Surbhi Agrawal,                 for the Petitioner in
                Writ Petition No.828 of 2021.

                Mr. Yogendra M. Koli i/b M/s. C. K. Legal for the
                Applicants/Interveners in Interim Application Nos.1689 of 2021; 1690
                of 2021 and 1691 of 2021.

                Ms. P. P. Shinde, A.P.P for the Respondent-State.

                                                 CORAM : REVATI MOHITE DERE &
                                                         PRITHVIRAJ K. CHAVAN, JJ.

DATE : 21st AUGUST 2024 P.C. :

1. Stand over to 28th August 2024.
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15-wp.828.2021.(gr).doc

2. Interim Applications, if any, filed in Criminal Writ Petition Nos.828 of 2021 and 799 of 2021, to be tagged alongwith the said petitions, on the next date.

PRITHVIRAJ K. CHAVAN, J. REVATI MOHITE DERE, J.

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