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State of Tamilnadu - Section

Section 10 in Tamil Nadu District Municipalities Act, 1920

(10)"Hill station" means a place specified in Schedule II and includes any other place which may be notified by the [State Government] [The words 'Provincial Government' were substituted for the words 'Local Government' by the Adaptation Order of 1937 and the word 'State' was substituted for 'Provincial' by he Adaptation Order of 1950] as a hill station;