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[Cites 0, Cited by 0] [Section 7A(2)] [Section 7A] [Entire Act]

State of Gujarat - Subsection

Section 7A(2)(b) in The Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007

(b)may direct to conduct the separate common entrance test, and to prepare the separate merit list on the basis of the same for such professional courses.]