Bombay High Court
Abbott India Ltd vs Commissioner Of Customs Imports on 24 July, 2023
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
sg 60.wpl11964-23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.11964 OF 2023
Abbott India Ltd. & Ors. .. Petitioners
v/s.
Commissioner of Customs (Import) & Ors. .. Respondents
....
Mr. Rohan Shah, a/w. Srisabari Rajan and Ms. Sweta Vijay Upadhyay,
i/b. India Law Alliance, for the Petitioners.
Mr. Y.R. Mishra, a/w. Ms. Sangeeta Yadav, for the Respondents.
....
CORAM: G.S. KULKARNI &
JITENDRA JAIN, JJ.
DATE : 24th JULY 2023 P.C:-
Stand over to 31st July 2023. "High on Board".
2. Ad-interim relief, if any, to continue till the adjourned date of hearing.
(JITENDRA JAIN, J.) (G.S. KULKARNI, J.) 1 of 1 ::: Uploaded on - 26/07/2023 ::: Downloaded on - 26/07/2023 22:30:55 :::