Madhya Pradesh High Court
Kunal Bansal vs Central Bureau Of Investigation on 2 July, 2025
1 MCRC-27748-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 27748 of 2025 (KUNAL BANSAL Vs CENTRAL BUREAU OF INVESTIGATION ) Dated : 02-07-2025 Parties through their counsel.
As prayed for, list this case on 04.07.2025.
(PRAMOD KUMAR AGRAWAL) JUDGE shahina Signature Not Verified Signed by: SHAHINA KHAN Signing time: 03-07-2025 13:45:49