Bangalore District Court
M/S Usha International Ltd vs M/S Just Connect on 1 February, 2017
Registered on:01-02-2017
Decided on:01-02-2017
IN THE COURT OF XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE
(PRESENTED OVER BY Shridhar GopalaKrishna Bhat - 14 Acmm)
P.C.R. 50384/2017
APPELLANTS:
M/S USHA INTERNATIONAL LTD, A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT HA
RESPONDENTS:
M/S JUST CONNECT, A PARTNERSHIP FIRM AT NO 122-Y, SUNRISE PLAZA, VATAL NAGARAJ ROAD, RAJAJINAGAR, BA
ORAL JUDGEMENT DATED 01-02-2017
ORDER
PCR disposed off and registered in Criminal Case Sd/-
((PRESENTED OVER BY Shridhar GopalaKrishna Bhat - 14 Acmm)) (XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE)