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Bangalore District Court

M/S Usha International Ltd vs M/S Just Connect on 1 February, 2017

                                                                              Registered on:01-02-2017

                                                                              Decided on:01-02-2017

            IN THE COURT OF XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE

                  (PRESENTED OVER BY Shridhar GopalaKrishna Bhat - 14 Acmm)

                  P.C.R. 50384/2017



APPELLANTS:

M/S USHA INTERNATIONAL LTD, A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT HA



RESPONDENTS:

M/S JUST CONNECT, A PARTNERSHIP FIRM AT NO 122-Y, SUNRISE PLAZA, VATAL NAGARAJ ROAD, RAJAJINAGAR, BA




ORAL JUDGEMENT DATED            01-02-2017

ORDER

PCR disposed off and registered in Criminal Case Sd/-

((PRESENTED OVER BY Shridhar GopalaKrishna Bhat - 14 Acmm)) (XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE)