Delhi High Court - Orders
Ernst & Young Llp & Anr vs Union Of India & Ors on 27 November, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~17&18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2700/2018
ERNST & YOUNG LLP & ANR. .....Petitioners
Through: Mr. Kamal Sawhney, Mr.
Deepak Thackur & Ms.
Aakansha Wadhwani, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Kirtiman Singh, CGSC
with Mr. Waize Ali, Ms.
Maulik Khurana, Mr. Rajeev
Khatana & Mr. Varun Pratap,
Advs. for DGFT.
Harpreet Singh, SSC with Ms.
Suhani Mathur & Mr. S
Chawla, Advs.
+ W.P.(C) 2701/2018
INTERTEK INDIA PVT. LTD. .....Petitioner
Through: Mr. Kamal Sawhney, Mr.
Deepak Thackur & Ms.
Aakansha Wadhwani, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Kirtiman Singh, CGSC
with Mr. Waize Ali, Ms.
Maulik Khurana, Mr. Rajeev
Khatana & Mr. Varun Pratap,
Advs. for DGFT.
Harpreet Singh, SSC with Ms.
Suhani Mathur & Mr. S
Chawla, Advs.
CORAM:
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/12/2024 at 22:01:29
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 27.11.2024 In order to enable Mr. Sawhney as well as Mr. Kirtiman Singh and Mr. Harpreet Singh, learned counsels who appear for respective sides to examine our decision in Designco v. Union of India & Ors. [2024:DHC:9009-DB], let these matters be re-notified for 19.12.2024.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
NOVEMBER 27, 2024 Ch This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/12/2024 at 22:01:29