Section 2(j) in The Goa Oil Palm (Regulation of Production and Processing) Act, 1998
(j)"oil palm grower" means a person who cultivates oil palm, whether by himself or by his own servants or by hired labour or by members of his family or by his tenants and includes Oil Palm Grower's Co-operative Society, but not a member thereof, and a company as defined in section 3 of the Companies Act, 1956 (Central Act 1 of 1956);
