Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 15 in Madhya Pradesh Jal Viniyaman Adhiniyam, 2013 15. General policies of the Commission. - The Commission shall work within the framework of the State Water Policy and policy directives issued by the Government from time to time.
