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Gujarat High Court

Dhanraj Enterprises vs Swaminarayan Cooperative Bank Ltd. on 26 December, 2018

Author: J.B.Pardiwala

Bench: J.B.Pardiwala

         C/SCA/9600/2017                               ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/SPECIAL CIVIL APPLICATION NO. 9600 of 2017

==========================================================
                      DHANRAJ ENTERPRISES
                             Versus
               SWAMINARAYAN COOPERATIVE BANK LTD.
==========================================================
Appearance:
MR CHIRAG B PATEL(3679) for the PETITIONER(s) No.
1,2,3,4,4.1,4.2,4.3,5,6,7
MR DILIP B RANA(691) for the RESPONDENT(s) No. 1
NOTICE SERVED BY DS(5) for the RESPONDENT(s) No. 2
==========================================================

 CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA

                           Date : 26/12/2018

                            ORAL ORDER

Rule returnable on 14.03.2019. Mr. Dilip Rana, the learned counsel waives service of notice of rule for and on behalf of the respondent No.1. The learned AGP waives service of notice of rule for and on behalf of the respondent No. 2. The interim relief earlier granted to continue till the final disposal of this petition.

(J.B.PARDIWALA, J) MAYA Page 1 of 1