Gujarat High Court
Dhanraj Enterprises vs Swaminarayan Cooperative Bank Ltd. on 26 December, 2018
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
C/SCA/9600/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 9600 of 2017
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DHANRAJ ENTERPRISES
Versus
SWAMINARAYAN COOPERATIVE BANK LTD.
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Appearance:
MR CHIRAG B PATEL(3679) for the PETITIONER(s) No.
1,2,3,4,4.1,4.2,4.3,5,6,7
MR DILIP B RANA(691) for the RESPONDENT(s) No. 1
NOTICE SERVED BY DS(5) for the RESPONDENT(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 26/12/2018
ORAL ORDER
Rule returnable on 14.03.2019. Mr. Dilip Rana, the learned counsel waives service of notice of rule for and on behalf of the respondent No.1. The learned AGP waives service of notice of rule for and on behalf of the respondent No. 2. The interim relief earlier granted to continue till the final disposal of this petition.
(J.B.PARDIWALA, J) MAYA Page 1 of 1