Supreme Court - Daily Orders
Ambati Praveen Kumar vs The State Of Telangana on 19 February, 2026
ITEM NO.33 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1265/2025
AMBATI PRAVEEN KUMAR & ORS. Petitioner(s)
VERSUS
THE STATE OF TELANGANA & ANR. Respondent(s)
(IA No. 8321/2026 - APPROPRIATE ORDERS/DIRECTIONS and IA No.
8320/2026 - INTERVENTION/IMPLEADMENT)
Date : 19-02-2026 This matter was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
HON'BLE MR. JUSTICE VIPUL M. PANCHOLI
For Petitioner(s) : Mr. S. Vinay Ratnakar, AOR
Mr. Kashapogu Suresh, Adv.
For Respondent(s) : Ms. Devina Sehgal, AOR
Mr. Yatharth Kansal, Adv.
Mr. Srikanth Varma Mudunuru, Adv.
Mr. Venkata Raghuvamsy D. , AOR
UPON hearing the counsel the Court made the following
O R D E R
Counter affidavit, if any, be filed within one week.
List on 12.03.2026.
(NITIN TALREJA) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NITIN TALREJA Date: 2026.02.20 19:54:49 IST Reason: