Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Ambati Praveen Kumar vs The State Of Telangana on 19 February, 2026

     ITEM NO.33                                COURT NO.1                SECTION X

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                Writ Petition(s)(Civil)     No(s).   1265/2025

     AMBATI PRAVEEN KUMAR & ORS.                                          Petitioner(s)

                                                      VERSUS

     THE STATE OF TELANGANA & ANR.                                        Respondent(s)

     (IA No. 8321/2026 - APPROPRIATE ORDERS/DIRECTIONS                           and   IA   No.
     8320/2026 - INTERVENTION/IMPLEADMENT)

     Date : 19-02-2026 This matter was called on for hearing today.

     CORAM :                 HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE JOYMALYA BAGCHI
                             HON'BLE MR. JUSTICE VIPUL M. PANCHOLI

     For Petitioner(s) : Mr. S. Vinay Ratnakar, AOR
                         Mr. Kashapogu Suresh, Adv.

     For Respondent(s) : Ms. Devina Sehgal, AOR
                         Mr. Yatharth Kansal, Adv.
                         Mr. Srikanth Varma Mudunuru, Adv.

                                       Mr. Venkata Raghuvamsy D. , AOR

                              UPON hearing the counsel the Court made the following

                                                   O R D E R

Counter affidavit, if any, be filed within one week.

List on 12.03.2026.

(NITIN TALREJA) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NITIN TALREJA Date: 2026.02.20 19:54:49 IST Reason: