Jammu & Kashmir High Court
Sham Lal vs Prabhu Dayal And Ors on 9 October, 2018
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.No. 60
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CONC No. 9900003/2010
c/w
RESC No. 9900003/2010
IA No. 06/2010
Date of order: 09.10.2018
Sham Lal v. Prabhu Dayal and others
Coram:
Hon'ble Mr Justice Sanjeev Kumar, Judge
Appearance:
For the Petitioner(s): None.
For the Respondent(s) : None.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No As per the Registry's report, respondent No. 2 has passed away and therefore, for the above stated reasons, legal representatives of respondent No. 2 are required to be brought on record by the applicant. Applicant may do the needful within two weeks.
List in 1st week of November, 2018.
(Sanjeev Kumar) Judge Jammu:
09.10.2018 Rakesh