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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 7(b) in Venkateshwara Open University Act, 2012

(b)to impart and promote the study of science, engineering and technology, Bio and Medical Sciences, Dental Science, Pharmacy, Management Hotel and Hospitality Management. Law, Nursing and other professional courses and also History, Culture, Commerce. Economics, Humanities, Philosophy, Art etc. through in-campus off-campus offshore-campus and satellite centres or by conducting centres or by distant educational programmes etc.