Delhi High Court - Orders
Bharat Serums And Vaccines Limited vs Union Of India And Anr on 1 September, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~39 to 41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7946/2018, CM APPL. 30490/2018 (Stay)
BHARAT SERUMS AND VACCINES LIMITED ..... Petitioner
Through: Mr. Rohan Shah, Advocate
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC and Ms.
Srirupa Nag, Advocate for UOI
40
+ W.P.(C) 8190/2018, CM APPL. 31389/2018 (Stay)
BHARAT SERUMS AND VACCINES LIMITED ..... Petitioner
Through: Mr. Rohan Shah, Advocate
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC and Ms.
Srirupa Nag, Advocate for UOI
41
+ W.P.(C) 9090/2020, CM APPLs. 29370/2020, 9966/2022
BARD HEALTHCARE INDIA PRIVATE LIMITED THROUGH
ITS AUTHORIZED SIGNATORY NITIN SHARMA ..... Petitioner
Through: Mr. Amit Sibal, Sr. Adv. with Ms.
Krishna Sarma, Mr. Jayakrishnan
K.R, Mr. Navnit Kumar and Ms.
Archita Phookun, Advs.
versus
UNION OF INDIA THROUGH SECRETARY MINISTRY OF
CHEMICALS AND FERTILIZERS & ORS. ..... Respondents
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:02.09.2022
17:00:24
Through: Mr. Anurag Ahluwalia, CGSC with
Mr. Danish Khan, Adv. for R-1 to 3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 01.09.2022 Mr. Sibal, learned senior counsel has concluded his submissions in rejoinder.
Judgment reserved.
YASHWANT VARMA, J SEPTEMBER 1, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:02.09.2022 17:00:24