Rajasthan High Court - Jodhpur
M/S Xtra Freight Forwarder vs Union Of India on 22 July, 2022
Bench: Vijay Bishnoi, Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Civil Misc. Appeal No. 595/2022
M/s Xtra Freight Forwarder, Through Proprietor Shri Anil Bareja,
S/o Shri Somnath Bareja, Aged About 53 Years, R/o D-246,
Ground Floor, Near Metro Station, Laxmi Nagar, Delhi.
----Appellant
Versus
1. Union Of India, Through General Manager, Railway
Department, Jagatpura Road, Mother Teressa Colony,
Sawai G Eatur, Jagatpura, Jaipur.
2. Divisional Railway Manager (Commercial), North Western
Railway, Bikaner.
3. Senior Divisional Railway Manager (Commercial), North
Western Railway, Bikaner.
4. Chief Commercial Manager, North Western Railway, Head
Quarter Office, Jawahar Circle, Jaipur.
----Respondents
For Appellant(s) : Mr. Nishank Madhan
For Respondent(s) : Mr.Muktesh Maheshwari
Mr. Aidan Choudhary
Mr. Yuvraj Singh
HON'BLE MR. JUSTICE VIJAY BISHNOI
HON'BLE MR. JUSTICE ARUN BHANSALI Judgment / Order 22/07/2022 Learned counsel for the appellant has submitted that he wants to withdraw this civil misc. appeal.
Accordingly, this civil misc. appeal is dismissed as withdrawn.
(ARUN BHANSALI),J (VIJAY BISHNOI),J 41-mohit/-
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