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Gujarat High Court

Honest Industrial Sentinels vs Official Liquidator Of R K Taneja ... on 15 October, 2018

Author: R.M.Chhaya

Bench: R.M.Chhaya

           C/COMA/70/2018                            ORDER



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/COMPANY APPLICATION NO.  70 of 2018

             In COMPANY APPLICATION NO.  303 of 2013

==========================================================
                  HONEST INDUSTRIAL SENTINELS
                             Versus
    OFFICIAL LIQUIDATOR OF R K TANEJA FASHION FABRICS PVT. 
                               LTD
==========================================================
Appearance:
MRS VD NANAVATI(1206) for the PETITIONER(s) No. 1
 for the RESPONDENT(s) No. 1,2,3
==========================================================

    CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
 
                            Date : 15/10/2018
 
                               ORAL ORDER

Notice returnable on 03.12.2018.

(R.M.CHHAYA, J)  BIJOY B. PILLAI Page 1 of 1