Section 9(9) in The Indo-Tibetan Border Police Force Rules, 1994
(9)An Inspector General may specify an officer who shall exercise the disciplinary powers of a Deputy Inspector General or Additional Deputy Inspector General in respect of persons belonging to or doing detachment duty at his Headquarters.Explanation .-In sub-rules (1), (2) and (3) word "officer "shall include a subordinate officer and an under officer.
