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[Section 13]
[Entire Act]
State of Jammu-Kashmir - Subsection
Section 13(1) in The Jammu and Kashmir Legal Services Authorities Rules, 1998
| (i) | District and Sessions Judge | Chairman |
| (ii) | Deputy Commissioner | Member |
| (iii) | Additional District and Sessions Judge | Member |
| (iv) | Senior Superintendent of Police | Member |
| (v) | Chief Judicial Magistrate | Member |
| (vi) | President, District Bar Association | Member |