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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1) in The Jammu and Kashmir Legal Services Authorities Rules, 1998

(1)The District Authority shall consult of the following members, namely :-
(A)Ex-officio members-
(i) District and Sessions Judge Chairman
(ii) Deputy Commissioner Member
(iii) Additional District and Sessions Judge Member
(iv) Senior Superintendent of Police Member
(v) Chief Judicial Magistrate Member
(vi) President, District Bar Association Member
(B)Nominated members-