Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 27 in Andhra Pradesh Value Added Tax Appellate Tribunal Regulations, 2005 27. Notice. - Forms A' to 'D' with suitable modifications wherever necessary, shall be used for the purpose of the notice to be issued by the tribunal.
