Gujarat High Court
Fazalali Yusufali ChunawalaDecd vs Hatimbhai Haidarali Chunawala & on 15 November, 2016
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
C/SA/86/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SECOND APPEAL NO. 86 of 2016
With
CIVIL APPLICATION NO. 3117 of 2016
In
SECOND APPEAL NO. 86 of 2016
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FAZALALI YUSUFALI CHUNAWALADECD.
THROUGH ABBASALI FAZALALI & 1....Appellant(s)
Versus
HATIMBHAI HAIDARALI CHUNAWALA & 1....Respondent(s)
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Appearance:
MR SK BUKHARI, ADVOCATE for the Appellant(s) No. 1 2
NOTICE SERVED for the Respondent(s) No. 1 2
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CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 15/11/2016
ORAL ORDER
Learned advocate, Shri Kashyap Joshi states that he has instruction to appear in the matter for respondents and some time may be granted.
Adjourned to 6th December, 2016.
(RAJESH H.SHUKLA, J.) Gautam Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Nov 16 00:19:00 IST 2016