Delhi High Court - Orders
Pavan Sachdeva vs The Central Public Information Officer ... on 22 June, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7577/2015
PAVAN SACHDEVA ..... Petitioner
Through: Petitioner in person.
versus
THE CENTRAL PUBLIC INFORMATION OFFICER & ORS.
..... Respondents
Through: Mr.Rohit Sharma and Mr. Atul
Agarwal, Advs. for HUDCO.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 22.06.2020 This hearing has been held by video conferencing. CM 13050/2020 (Exemption from filing notarized affidavit) This application has been filed seeking exemption from filing duly notarised affidavit. Binding the deponent of the affidavit to the contents of the application, the exemption is granted.
Application is disposed of.
CM No.13049/2020(early hearing) Re-list on 17th July, 2020.
NAVIN CHAWLA, J JUNE 22, 2020 RN