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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(ii) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

(ii)The portion representing to the Boards's/Market Committee's contribution shall be credited to the Pension Fund of the Board/Market Committee as the case may be.